Weapons of Mass Destruction and their Delivery Systems (Prohibition of Unlawful Activities) Act, 2005
23. Effect of other
laws. -
1.
The
provisions of this Act shall have effect notwithstanding anything inconsistent
therewith contained in any enactment other than this Act or any other
instrument having effect by virtue of any enactment other than this Act.
2.
Where
any act or omission constitutes an offence punishable under this Act and also
under any other relevant Act, then the offender found guilty of such offence
shall be liable to be punished under that Act which imposes a greater
punishment.