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The Warehousing Corporations (Supplementary) Act, 1965
[Act No. 20 of 1965]
[22nd September, 1965.]
Contents
Title
The Warehousing Corporations (Supplementary) Act, 1965
Sections
Particulars
1.
Short title, application and commencement
2.
Application of the Act with respect to notified commodities
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