The Voluntary Surrender of Salaries (Exemption from Taxation) Act, 1961.

[]Act No. 46 of 1961

[6th December, 1961.]

Contents:
Title	The Voluntary Surrender of Salaries (Exemption from Taxation) Act, 1961
Sections:	Particulars:
1.	Short title
2.	Exemption from taxes on income in respect of salaries surrendered in favour of Government
3.	Provisions of section 2 to apply to allowances
4.	Power to make rule
5.	Repeal