Short title | Voluntary Surrender of Salaries (Exemption from Taxation) Act, 1961 | Bare Acts | Law Library

Follow @SCJudgments

1. Short title.

This Act may be called the Voluntary Surrender of Salaries (Exemption from Taxation) Act, 1961.

Back

Index

Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement