19. [Substitution of new sections for sections 29 and 30.].-Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 31-3-1988).
1. 8th August, 1984, vide notification No. S.O.584(E), dated 7thAugust, 1984, see Gazette of India, Extraordinary, Part II,sec. 3(ii).