The Victoria Memorial Act, 1903

[Act No. 10 of 1903]

[20th March, 1903]

Contents
Title	Victoria Memorial Act, 1903
Sections	Particulars
1.	Short title
2.	Trustees
3.	Property vested in Trustees
4.	Officers and servants to be public servants
5.	Rules
6.	Power of Trustees to make regulations