The Vice-Presidents Pension Act, 1997

[Act No. 30 of 1997]

[28th May, 1997.]

Contents
Sections	Particulars
Title	The Vice-Presidents Pension Act,
1.	Short title
2.	Pension to retiring Vice-Presidents
3.	Medical facilities to the family of deceased Vice-President
4.	Pension to be charged on the Consolidated Fund of India
5.	Power to make rules
6.	Power to remove difficulties