The Uttaranchal (Alteration of Name) Act, 2006

[Act No. 52 of 2006]

[21st December, 2006.]

Contents
Title	The Uttaranchal (Alteration of Name) Act, 2006
Sections	Particulars
1.	Short title and commencement
2.	Definitions
3.	Alteration of name of the State of Uttaranchal
4.	Amendment of First Schedule to the Constitution
5.	Amendment of Fourth Schedule to the Constitution
6.	Power to adapt laws
7.	Power to construe laws
8.	Legal proceedings