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The Un-organised Workers' Social Security Act, 2008.

SCHEDULE II

S. No.

Name of the Act

1.

The Workmen's Compensation Act 1923 (8 of 1923).

2.

The Industrial Disputes Act 1947 (14 of 1947).

3.

The Employees' State Insurance Act 1948 (34 of 1948).

4.

The Employees' Provident Funds and Miscellaneous Provisions Act 1952 (19 of 1952).

5.

The Maternity Benefit Act 1961 (53 of 1961).

6.

The Payment of Gratuity Act 1972 (39 of 1972)









  

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