University Grants Commission Act 1956
27. Power
to delegate.
(1) The
Commission may, 4*["by regulations made, by notification in the Official
Gazette.] under this Act, delegate to its Chairman, Vice-Chairman or any of its
officers, its power of general superintendence and direction over the business
transacted by, or in, the Commission, including the powers with regard to the
expenditure incurred in connection with the maintenance of the office and
internal administration of the Commission.
(2) No
regulation shall be made under this section except with the previous approval
of the Central Government.]