AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
    

The Union Territories (Direct Election to the House of the People) Act, 1965

[Act No. 49 of 1965]

[22nd December, 1965.]

Contents
Title The Union Territories (Direct Election to the House of the People) Act, 1965
Sections Particulars
1. Short title
2. Definitions
3. Direct election to fill the seats in the House of the People allotted to certain Union territories
4. [Repealed.]
5. [Repealed.]
6. Provision as to sitting member


Bare Acts Back




  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement