The Union Territories (Laws) Act 1950

[Act No. 30 f 1950]

[15th April, 1950.]

Contents
Sections	Chaptericulars
Title	The Union Territories (Laws) Act
1.	Short title and commencement
2.	Power to extend enactments to certain Union territories
3.	Extension of laws to Tripura, Vindhya Pradesh and Manipur
4.	Repeals and Savings
The Schedule
Part A	Acts not extended to Manipur by this Act
Part B	Acts extended to Manipur by this Act as from the commencement of the Union Territories' (Laws) Amendment Act, 1956