4[3.Payment to States of sums equivalent to a part of the net proceeds of Union duties of excise and distribution of sums among them.-
During the financial year commencing on the 1stday of April, 1995,and each of the four succeeding financial years, there shall be paid, out of the Consolidated Fund of India, to the States, sums equivalent to the distributable Union duties of excise levied and collected in that year and,-
(a)sixteen-nineteenth of the sums so payable during each such financial year shall be distributed to each of the States specified in column (1)of Table I below in such percentage as is set out against it in column (2)thereof; and
(b)three-nineteenth of the sums so payable during each such financial year shallbe distributed to each of the States specified in column (1)of Table II below in such percentage as is set out against it in column (2)thereof with respect to that financial year:-
Table - I
State
|
Percentage
|
(1)
|
(2)
|
Andhra Pradesh
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
8.465
|
Arunachal Pradesh
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
0.170
|
Assam
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
2.784
|
Bihar
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
12.861
|
Goa
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
0.180
|
Gujarat
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
4.046
|
Haryana
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
1.238
|
Himachal Pradesh
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
0.704
|
Jammu and Kashmir
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
1.097
|
Karnataka
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
5.339
|
Kerala
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
3.875
|
Madhya Pradesh
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
8.290
|
Maharashtra
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
6.126
|
Manipur
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
0.282
|
Meghalaya
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
0.283
|
Mizoram
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
0.149
|
Nagaland
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
0.181
|
Orissa
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
4.495
|
Punjab
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
1.461
|
Rajasthan
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
5.551
|
Sikkim
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
0.126
|
Tamil Nadu
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
6.637
|
Tripura
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
0.378
|
Uttar Pradesh
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
17.811
|
West Bengal
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
.
|
7.471
|
Table - II
State
|
Financial year and percentage
|
(1)
|
(2)
|
|
1995-96
|
1996-97
|
1997-98
|
1998-99
|
1999-2000
|
Andhra Pradesh
|
12.069
|
7.988
|
0.000
|
0.000
|
0.000
|
Arunachal Pradesh
|
3.410
|
4.300
|
5.871
|
6.224
|
6.667
|
Assam
|
8.543
|
9.836
|
11.849
|
10.748
|
9.290
|
Bihar
|
6.434
|
2.965
|
0.000
|
0.000
|
0.000
|
Goa
|
0.973
|
1.058
|
1.161
|
0.917
|
0.604
|
Himachal Pradesh
|
8.816
|
10.744
|
14.057
|
14.230
|
14.338
|
Jammu and Kashmir
|
13.366
|
16.491
|
21.985
|
22.741
|
23.700
|
Manipur
|
3.930
|
4.891
|
6.602
|
6.917
|
7.348
|
Meghalaya
|
3.590
|
4.403
|
5.815
|
5.994
|
6.130
|
Mizoram
|
3.676
|
4.628
|
6.278
|
6.784
|
7.074
|
Nagaland
|
5.818
|
7.417
|
10.247
|
11.072
|
12.025
|
Orissa
|
4.815
|
5.248
|
4.934
|
2.773
|
0.680
|
Rajasthan
|
0.835
|
0.000
|
0.000
|
0.000
|
0.000
|
Sikkim
|
1.199
|
1.473
|
1.938
|
1.982
|
2.055
|
Tripura
|
5.465
|
6.807
|
9.263
|
9.618
|
10.089
|
Uttar Pradesh
|
17.061
|
11.751
|
0.000
|
0.000
|
0.000.]]
|