The Tyre Corporation of India Limited (Disinvestment of Ownership) Act, 2007

[Act No. 50 of 2007]

[12th December, 2007.]

Contents
Title	The Tyre Corporation of India Limited (Disinvestment of Ownership) Act, 2007
Sections	Particulars
1.	Short title
2.	Disinvestment in the company
3.	Payment of consideration for disinvestment in the company
4.	Manner of disinvestment
5.	Provision in respect of officers and other employees of the company
6.	Act to have overriding effect