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The Tribunals Reforms Act, 2021 [Act No. 33 of 2021] [13th August, 2021.] An Act further to amend the Cinematograph Act, 1952, the Customs Act, 1962, the Airports Authority of India Act, 1994, the Trade Marks Act, 1999 and the Protection of Plant Varieties and Farmers' Rights Act, 2001 and certain other Acts. BE it enacted by Parliament in the Seventy-second Year of the Republic of India as follows:-    |
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