Sl. No. |
Tribunal/Appellate Tribunal/Board/Authority |
Acts |
(1) |
(2) |
(3) |
1. |
Industrial Tribunal constituted by the Central Government |
The Industrial Disputes Act, 1947 (14 of 1947) |
2. |
Income-tax Appellate Tribunal |
The Income-tax Act, 1961 (43 of 1961) |
3. |
Customs, Excise and Service Tax Appellate Tribunal |
The Customs Act, 1962 (52 of 1962) |
4. |
Appellate Tribunal |
The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 (13 of 1976) |
5. |
Central Administrative Tribunal |
The Administrative Tribunals Act, 1985 (13 of 1985) |
6. |
State Administrative Tribunals |
The Administrative Tribunals Act, 1985 (13 of 1985) |
7. |
Railway Claims Tribunal |
The Railway Claims Tribunal Act, 1987 (54 of 1987) |
8. |
Securities Appellate Tribunal |
The Securities and Exchange Board of India Act, 1992 (15 of 1992) |
9. |
Debts Recovery Tribunal |
The Recovery of Debts and Bankruptcy Act, 1993 (51 of 1993) |
10. |
Debts Recovery Appellate Tribunal |
The Recovery of Debts and Bankruptcy Act, 1993 (51 of 1993) |
11. |
Telecom Disputes Settlement and Appellate Tribunal |
The Telecom Regulatory Authority of India Act, 1997 (24 of 1997) |
12. |
National Company Law Appellate Tribunal |
The Companies Act, 2013 (18 of 2013) |
13. |
National Consumer Disputes Redressal Commission |
The Consumer Protection Act, 2019 (35 of 2019) |
14. |
Appellate Tribunal for Electricity |
The Electricity Act, 2003 (36 of 2003) |
15. |
Armed Forces Tribunal |
The Armed Forces Act, 2007 (55 of 2007) |
16. |
National Green Tribunal |
The National Green Tribunal Act, 2010 (19 of 2010). |