The Travancore-Cochin Vehicles Taxation (Amendment and Validation) Act, 1959

[Act No. 42 of 1959]

[12th September, 1959.]

Contents
Title	The Travancore-Cochin Vehicles Taxation (Amendment and Validation) Act, 1959
Sections	Particulars
1.	Short title
2.	Amendment of Schedule I
3.	Validation of levy, collection, etc., of taxes on certain types of vehicles
4.	Repeal