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Telecom Regulatory Authority of India Act,1997 33. Delegation The Authority may, by general or special order in writing, delegate to any member, officer, of the authority or any other person subject to such condition, if any, as may be specified in the order, such of its powers and functions under this Act (except the power to settle dispute under Chapter IV and to make regulation under section.36) as it may deem necessary.    |
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