Technology Development Board Act, 1995
7. Application for
grant of financial assistance etc.
- An application for grant
of financial assistance for the purposes mentioned under section 6 shall be made
to the Board in such form as may be prescribed.
- The Board
may, after examining the application and after making such
enquiries as it deems necessary by order, in writing, either
grant the financial assistance or refuse to grant the same:
that no refusal
of grant shall be made unless an opportunity is given to the applicant of being
heard.