Technology Development Board Act, 1995
5. Committees of the
Board.
- Subject to the rules made
in this behalf, the Board may appoint, such
committees as may be necessary for the efficient
discharge of its duties and performance of its functions under this Act.
- The Board shall
have the power to co-opt as members of any committee appointed under
sub-section (1), such number of persons who are hot members of
the Board as it may think fit, and the person so co-opted
shall have the right to attend the meetings of the committee, and take
part in the proceedings of the committee, but shall not have the right to
vote.