Supreme Court (Number of Judges) Act, 1956 | Bare Acts | Law Library

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The Supreme Court (Number of Judges) Act, 1956

[Act No. 55 of 1956]

[16th September, 1956.]

Contents
Title	The Supreme Court (Number of Judges) Act, 1956
Sections	Chaptericulars
1.	Short title
2.	Maximum number of Supreme Court Judges other than Chief Justice

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