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The Sugar Cane Act, 1934
[Act No. 15 of 1934]
[1st May, 1934.]
Contents
Sections
Particulars
Title
The Sugar Cane Act, 1934
1.
Short title, extent and commencement
2.
Definitions
3.
Declaration of controlled areas and fixing of prices
4.
Previous publication of notifications under section 3
5.
Penalty for purchase of Sugar Cane in contravention of notification under section 3
6.
Sanction for prosecution under this Act
7
Power of State Government to make rules
8
Power of State Government to make rules
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