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Part III Representation in the Legislatures The Council Of States 6. Representation in Council of States.- As from the appointed day- (a) there shall be allotted one seat to the State of Nagaland in the Council of States; (b) in the Fourth Schedule to the Constitution, in the Table- (i) entries 16 to 19 shall be renumbered as entries 17 to 20; (ii) after entry 15, the following entry shall be inserted, namely:- "16. Nagaland........1", (iii) at the end, for the figures "224", the figures "225" shall be substituted.    |
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