The State Armed Police Forces (Extension Of Laws) Act, 1952

[Act No. 63 of 1952]

[22nd August, 1952.]

Contents
Title	The State Armed Police Forces (Extension Of Laws) Act, 1952
Sections	Particulars
1.	Short title and extent
2.	Definitions
3.	Extension of disciplinary laws of any State to members of the armed police force of that State when serving outside that State
4.	Power to add to, or omit from, the Schedule
5.	[Repealed.]
The Schedule	[See Sections 2 and 4]