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The Schedule [See Sections 2 and 4] 1. The Bengal Military Police Act, 1892 (5 of 1892). 2. The Eastern Frontier Rifles (Bengal Battalion) Act, 1920 (Bengal Act No. 2 of 1920). 3. The Bombay State Reserve Police Force Act, 1951 (Bombay Act No. 38 of 1951). 4. The Central Provinces and Berar Special Armed Constabulary Act, 1942 (C.P. and Berar Act No. 7 of 1942). 5. The Madhya Bharat Special Armed Force Act, Samvat 2007 (Madhya Bharat Act No. 75 of 1950). 6. The Orissa Military Police Act, 1946 (Orissa Act No. 7 of 1946). 7. The Rajasthan Armed Constabulary Act, 1950 (Rajasthan Act No. 12 of 1950). 8. The United Provinces Provincial Armed Constabulary Act, 1948 (U.P. Act No. 40 of 1948).    |
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