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Standards of Weights and Measures Act, 1976 77. Training at other places. – Where the Central Government is of opinion that in addition to the training imparted at the Institute, it is necessary to impart to an employee, not below the rank of an Inspector further specialized training which is not provided for at the Institute, it may send such employee to such other place, authority or institution as it may think fit for receiving such specialized training.    |
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