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Standards of Weights and Measures Act, 1976

33. Prohibition of quotations, etc. otherwise than in terms of standard units of weights, measures or numeration. –

No person shall, in relation to any goods, thing or service to which this Part applies, -

(a) Quote, or make announcement of, whether by word of mouth or otherwise, any price or charge, or

(b) Issue or exhibit any price list, invoice, cash memo or other document,        or

(c) Prepare or publish any advertisement, poster or other document, or

(d) Indicate the contents of any package either on itself, or on any label, carton or other things, or

(e) Indicate the contents on any container, or

(f) Express any quantity or dimension, otherwise than in accordance with the standard unit of weight, measure or numeration.









  

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