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The Sports Broadcasting Signals (Mandatory sharing with Prasar Bharati) Act, 2007

[Act No. 11 of 2007]

[19th March, 2007.]
Contents  
Title The Sports Broadcasting Signals (Mandatory sharing with Prasar Bharati) Act, 2007
Sections Particulars
Chapter I Preliminary
1 Short title, extent and commencement
2 Definitions
Chapter II Mandatory Sharing of Sports Broadcasting Signals with Prasar Bharati
3 Mandatory sharing of certain sports broadcasting signals
4 Penalties
Chapter III Powers of The Central Government to Issue Guidelines
5 Power of the Central Government to issue Guidelines
Chapter IV Miscellaneous
6 Validation
7 Power of the Central Government to make rules
8 Rules and Guidelines to be laid before Parliament
9 Saving
10 Repeal and saving


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