The Special Criminal Courts (Jurisdiction) Act, 1950

[Act No. 18 of 1950]

[10th March, 1950.]

Contents
Title	The Special Criminal Courts (Jurisdiction) Act, 1950
Sections	Particulars
1.	Short title and extent
2.	Definition
3.	Jurisdiction of special Criminal Courts to try offences with respect to matters in the Union List
4.	Power to add to Schedule
5.	Repeal of Ordinance
The Schedule	[See Section 2]