[See Section 2] | Special Criminal Courts (Jurisdiction) Act, 1950 | Bare Acts | Law Library

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The Schedule

[See Section 2]

Year	No.	Short title
1947	6	The Bombay Public Security Measures Act, 1947
1948	62	The Central Provinces and Berar Public Safety Act, 1948.
1949	3	The West Bengal Special Courts Ordinance, 1949
1[1950	10	The West Bengal Special Courts Act, 1950]
2[1950	19	The Assam Special Courts Act, 1950.]
3[1949	21	The West Bengal Criminal Law Amendment (Special Courts) Act, 1949.]
4[1952	1	The Tribunals of Criminal Jurisdiction Ordinance, 952 (West Bengal Ordinance. (1 of 1952).]

1. Ins. by notification No. S.R.O. 12, dated 18th April, 1950, see Gazette of India, Part II, s. 3.

2. Ins. by notification No. S.R.O. 29, dated 29th April, 1950, see Gazette of India, Part II, s. 3.

3. Ins. by notification No. S.R.O. 117, dated 6th April, 1949, see Gazette of India, Part II, s. 3.

4. Ins. by notification No. S.R.O. 672, dated 15th April, 1952, see Gazette of India, Part II, s. 3.

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