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1. Short title and extent.- (1) This Act may be called the Special Criminal Courts (Jurisdiction) Act, 1950. (2) It extends to the whole of India except 1[the territories which, immediately before the 1st November, 1956, were comprised in Part B States]. 1. Subs. by the Adaptation of Laws (No. 3) Order, 1956, for "Part B States". 1. Subs. by the Adaptation of Laws (No. 3) Order, 1956, for "Part B States".    |
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