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The South Asian University Act, 2008

31. Statutes and Regulations and bye-laws to be published in Official Gazette and to be laid before Parliament.-

(1) The Statutes, Regulations and bye-laws made under this Act shall be published in the Official Gazette.

(2) Every Statute, Regulation or bye-law made under this Act shall be laid, as soon as may be after it is made, before each House of Parliament.









  

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