The Sikkim University Act, 2006
1. Short title and commencement.-
(1) This Act may be called the Sikkim University Act, 2006.
(2) It shall come into force on such date1 as the Central Government may, by notification in the Official Gazette, appoint.
1. 2nd July 2007, vide notification No. S.O. 1053(E), dated 29th June, 2007, see Gazette of India, Extraordinary, Part II, sec. 3(ii).