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The Sikh Gurdwaras (Supplementary) Act, 1925 63. Amendment of section 12, Punjab Act 8 of 1925.- Repealed by the Repealing Act, 1938 (1 of 1938), section 2 and Schedule. 6. The amendment to s. 12 of the Sikh Gurudwaras act, 1925, directed by this section were omitted by the Government of India (Adaptation of Indian Laws) Order, 1937 section later repealed by Central Act 1 of 1938, schedule.    |
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