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The Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013 Corrigenda THE PREVENTION, OF MONEY-LAUNDERINGDERING (AMENDMENT) ACT, 201 (2 of 2013) At page 18, in line 2, for "Arts", read "Art". At page 21, in line 14, for "Protection", read "(Protection)". CORRIGENDUM THE UNLAWFUL ACTIVITIES (PREVENTION) AMENDMENT ACT, 2012 (3 of 2013) At page 6, in line 22, for "clause", read "clause". CORRIGENDUM THE BANKING LAWS (AMENDMENT) ACT, 2012 (4 of 2013) At page 8, in line 29, for 'sections 30",' read 'section 30,",'. CORRIGENDUM THE APPROPRIATION ACT, 2013 (90f2013) At page I, in the marginal heading to section 2, for "4715,54,00,000", read"497I5,54,00,000".    |
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