Semiconductor Integrated Circuits Layout-Design Act, 2000
93. Convention countries.
With
a view to the fulfilment of a treaty, convention or arrangement with any country
outside India which affords to citizens of India similar privileges as granted
to its own citizens, the Central Government may, by notification in the
Official Gazette, specify such country to be a convention country for providing
the citizens of such convention country the similar privileges as granted to
the citizens of India under this Act.
Explanation.- For the purposes of
this section ''country'' includes any group of countries or union of countries
or inter-governmental organisation and the expression ''convention country''
shall be construed accordingly.