Semiconductor Integrated Circuits Layout-Design Act, 2000
90.
Savings
in respect of Chapter IX.
Nothing
in Chapter IX shall be construed so as to render liable to any prosecution or punishment
any servant of a master resident in India who in good faith acts in obedience
to the instructions of such master, and, on demand made by or on behalf of
prosecutor, has given full information as to his master and as to the
instructions which he has received from his master.