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Seeds Act, 1966

1. Short title, extent and commencement

(1) This Act may be called the Seeds Act, 1966.

(2) It extends to the whole of India .

(3) It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint, and different dates may be appointed for different provisions of this Act, and for different States or for different areas thereof.









  

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