The Seaward Artillery Practice Act, 1949

[Act No. 8 of 19491]

[17th February, 1949.]

Contents:
Title	The Seaward Artillery Practice Act, 1949
Sections:	Particulars:
1.	Short title, extent and application
2.	Interpretation
3.	Power of Central Government to authorise seaward artillery practice
3A.	Power to delegate
4.	Powers exercisable for purposes of seaward artillery practice
5.	Compensation
6.	Method of assessing compensation
7.	Offences
8.	Protection of action taken under this Act
9.	Power to make rules