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The Schedule

[See section 3(k) and section 4]

Sl. No. Name of the State Name of the existing School Location Name of School incorporated under this Act

(1)

(2)

(3)

(4)

(5)

1. Delhi School of Planning and Architecture, being a society registered under the Societies Registration Act, 1860 (21 of 1860) New Delhi School of Planning and Architecture, New Delhi.
2. Madhya Pradesh School of Planning and Architecture, being a society registered under the Societies Registration Act, 1860 (21 of 1860) Bhopal of Planning and Architecture,Bhopal.
3. Andhra Pradesh of Planning and Architecture, being a society registered under the Societies Registration Act, 1860 (21 of 1860) Vijayawada School of Planning and Architecture, Vijayawada.








  

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