The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Amendment Act, 2015

[Act No. 1 of 2016]

[31st December, 2015.]

Contents
Sections	Particulars
Title	The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Amendment Act, 2015
1.	Short title and commencement
2.	Amendment of long title
3.	Amendment of section 2
4.	Amendment of section 3
5.	Substitution of new section for section 4
6.	Amendment of section 8
7.	Amendment of section 10
8.	Substitution of new section for section 14
9.	Insertion of new section 14A
10.	Substitution of new section for section 15
11.	Insertion of new Chapter IVA
12.	Insertion of new Schedule
13.	Repeal and saving
The Schedule	[See Section 3(2) (va)]