The Scheduled Areas (Assimilation of Laws) Act, 1953

Act No. 16 of 1953

[6th May, 1953.]

Contents
Title	The Scheduled Areas (Assimilation of Laws) Act, 1953
Sections	Particulars
1.	Short title and commencement
2.	Definitions
3.	Assimilation of laws
4.	Transitional provisions
5.	Savings
6.	Provision for removal of difficulties
Schedule 1	[See Section 2(C)]
Schedule 2	[See Section 2(C)]