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The Salt Cess Act, 1953
[Act No. 49 of 1953]
[26th December, 1953.]
Contents
Title
The Salt Cess Act, 1953
Sections
Particulars
1.
Short title, extent and commencement
2.
Definitions
3.
Levy and collection of cess on salt
4.
Application of proceeds of cess
5.
Validation of charges levied on salt before the commencement of this Act
6.
Power to make rules
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