The Sales Tax Laws Validation Act, 1956

[Act No. 7 of 1956]

[21st March, 1956.]

Contents
Title	The Sales Tax Laws Validation Act, 1956
Sections	Chaptericulars
1.	Short title
2.	Validation of State laws imposing, or authorising the imposition of, taxes on sale or purchase of goods in the course of inter-State trade or commerce
3.	Repeal of Ordinance 3 of 1956