The Salary, Allowances and Pension of Members of Parliament Act, 1954

[Act No. 30 of 1954]

[22nd May, 1954.]

Contents
Sections	Particulars
Title	The Salary, Allowances and Pension of Members of Parliament Act
1.	Short title and commencement
2.	Definitions
3.	Salaries and daily allowances
4.	Travelling allowances
5.	Travelling allowances for intermediate journeys
5A.	Transit accommodation
6.	Free transit by Railway
6A.	Free transit by Steamer
6AA.	Special facility to members from Ladakh
6B.	Travel facilities to members
6C.	Air travel facilities in certain circumstances
6D.	Special facilities to blind and physically incapacitated Members
7.	Allowances during short intervals between the termination of one session and the commencement of another session, etc
8.	Constituency allowance and amenities
8A.	Pension
8AA.	Travel facility to ex-Members
8AB.	Rounding off period of pension
8AC.	Family pension
8B.	Advances for purchase of conveyance
9.	Power to make rules
10.	[Repealed.]