Salar Jung Museum Act, 1961 | Bare Acts | Law Library

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The Salar Jung Museum Act, 1961

[Act No. 26 of 1961]

[19th May, 1961.]

Contents:
Title	The Salar Jung Museum Act, 1961
Sections:	Particulars:
Chapter I	Preliminary Sections
1.	Short title and commencement
2.	Declaration of Salar Jung Museum together with Salar Jung Library as an institution of national importance
3.	Definitions
Chapter II	Salar Jung Museum Board
4.	Establishment and incorporation of the Board
5.	Composition of the Board
6.	Term of office
7.	Temporary absence of member
8.	Duty of Government nominating persons, etc
9.	Meeting of the Board
10.	Temporary association of persons with the Board for particular purposes
11.	Authentication of orders and other instruments of the Board
12.	Staff of the Board
13.	Transfer of service of existing employees to the Board
14.	Location of museum
Chapter III	Functions of The Board
15.	Duties of the Board
16.	Powers of the Board
Chapter IV	Finance, Accounts, Audit and Reports
17.	Vesting of property
18.	Grants by Central Government to the Board
19.	Fund of the Board
20.	Budget
21.	Accounts and audit
22.	Returns and reports
Chapter V	Miscellaneous
23.	Power of Central Government to issue directions to the Board
24.	Delegation of powers and duties
25.	Officers and employees of the Board to be public servants
26.	Protection of action taken under Act
27.	Power of Central Government to make rules
28.	Power of Board to make regulations
Schedule I	(See section 17)

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