Sumptuary allowance to Ministers | Salaries and Allowances of Ministers Act, 1952 | Bare Acts | Law Library

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5[5. Sumptuary allowance to Ministers.-

There shall be paid a sumptuary allowance to each Minister at the following rates, namely:-

(a)	the Prime Minister	Rupees three thousand per mensem;
(b)	every other Minister who is a member of the Cabinet	Rupees two thousand per mensem;
(c)	a Minister of State	Rupees one thousand per mensem;
(d)	a Deputy Minister	Rupees six hundred per mensem.]

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