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29. Temporary powers of the Central Government. Omitted by the Rubber (Production and Marketing Amendment) Act, 1954 (54 of 1954), s. 21 (w.e.f. 1-8-1955).] 1. The words shall stand substituted (date to be notified) by Act 4 of 2010, s. 17 to read as "five thousand rupees" 2. Ins. by Act 54 of 1954, s. 19 (w.e.f. 1-8-1955). 3. The words in brackets shall stand inserted (date to be notified) by Act 4 of 2010, s. 18. 4. Ins. by Act 54 of 1954, s. 20.    |
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