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Right of Children to Free and Compulsory Education Act, 2009 Chapter I: Preliminary 1. Short title, extent and commencement.- 1. This Act may be called the Right of Children to Free and Compulsory Education Act, 2009. 2. It shall extend to the whole of India except the State of Jammu and Kashmir. 3. It shall come into force on such 1date as the Central Government may, by notification in the Official Gazette, appoint    |
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