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The Right of Children to Free and Compulsory Education (Amendment) Act, 2019

[Act No. 1 of 2019]

[10th January, 2019.]

Contents:
Sections: Chaptericulars:
Title The Right of Children to Free and Compulsory Education (Amendment) Act, 2019
1. Short title and commencement
2. Substitution of new section for section 16
3. Amendment of section 38


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